Ravinder Singh vs M/O DEFENCE
- Court
- Central Administrative Tribunal
:: 1 :: O.A. No. 61/1399/2026
Central Administrative Tribunal
Jammu Bench, Jammu
Hearing through video conferencing
Original Application No. 61/1399/2026
This the 07th day of October, 2026
Hon’ble Mr. Sanjeev Gupta, Judicial Member
Hon’ble Ms. Pragya Sahay Saksena, Administrative Member
1. Ravinder Singh, Age 46 years, MES No. 510557 Designation AE
(E/M) posted at Chief Engineer Air Force Station Dhar Road
Udhampur.
2. Manish Kumar, Age 39 years, MES No. 317648 Designation AE
(E/M) posted at Chief Engineer Air Force Station Dhar Road
Udhampur.
3. MD Islamul Haque, Age 52 years, A/C No. 8336171 Designation
SAO posted at AO Garrison Engineer Air Force Station Dhar
Road Udhampur.
4. Sethi Meena, Age 27 years, MES No. 513127 Designation SAA
posted at Garrison Engineer Air Force Station Dhar Road
Udhampur
5. Sunil Kumar, Age 37 years, MES No. 511998 Designation JAA
posted at Garrison Engineer Air Force Station Dhar Road
Udhampur.
6. Aditya Ashok Kumar Kushwaha, Age 27 years, MES NO.
513222 Designation SAA posted at Garrison Engineer Air Force
Station Dhar Road Udhampur.
7. Krishan Chand, Age 56 years, MES No. 508926 Designation
Vech Mech (HS-I) posted at Garrison Engineer Army Dhar Road
Udhampur.
8. Raj Ali, Age 48 years, MES No. 509984 Designation Pipe Fitter
(HS-I) posted at Garrison Engineer Army Dhar Road Udhampur.
9. Subash Chander, Age 56 years, MES No. T.No. 792 Designation
Elect (HS-I) posted at Garrison Engineer Army Dhar Road
Udhampur.
10. Madan Singh, Age 56 years, MES No.T.No.942 Designation Elect
(HS-I) posted at Garrison Engineer Army Dhar Road Udhampur.
11. Khushee Ram, Age 40 years, MES No. 511377 Designation FGM
(SK) posted at Garrison Engineer Utility Tawi Filter Point
Udhampur.
12. Sunil Kumar Muwal, Age 33 years, MES No. 512770
Designation JE (E/M) posted at Garrison Engineer Utility
TawiFilter Point Udhampur.
...Applicants
(Through Advocate: Mr. Pawan Kumar Hans)
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2026.10.16
08:31:49+
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:: 2 :: O.A. No. 61/1399/2026
Versus
1. Union of India through Secretary, Ministry of Defence, New
Delhi. C/o 56 APO.
2. Engineer-in-Chief’s Branch, Army Headquarters, Kashmi Gate,
New Delhi, C/o 56 APO.
3. Chief Engineer, Northern Command, C/o 56 APO Udhampur.
4. Garrison Engineer, Air Force Station, Udhampur, C/o 56 APO,
Udhampur.
5. Chief Engineer, Headquarter, AIR Force Station, Udhampur,
C/o 56 APO, Udhampur.
6. Garrison Engineer, Army Dhar Road, Udhampur, C/o 56 APO,
Udhampur.
7. Garrison Engineer Utility, Udhampur, C/o 56 APO, Udhampur.
(Through Advocate: Mr. Raghu Mehta, Sr. C.G.S.C.)
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:: 3 :: O.A. No. 61/1399/2026
O R D E R
(Per:- Pragya Sahay Saksena, Administrative Member)
Miscellaneous Application No. 1453 of 2026
The instant M.A. has been filed by the applicants making
therein a prayer to permit them to join in and pursue O.A. No. 1399 of
2026 together.
For the reasons stated therein, this M.A. is allowed.
Original Application
Mr. Pawan Kumar Hans, learned counsel for the applicants
submitted that the applicants are aggrieved of inaction of respondents
of not releasing the Field Service Concession in their favour.
2. Learned counsel for the applicants further submitted that the
applicants would be satisfied, if a direction is issued to the
respondents to treat a copy of this O.A. as representation of the
applicants for grant of Field Service Concession and decide the same
within a time frame.
3. Accordingly, in view of the limited prayer made by the learned
counsel for the applicants, this Original Application is disposed at the
admission stage, without entering into the merits of the case, with a
direction to respondents to treat a copy of this O.A. as representation
of the applicants for grant of Field Service Concession and decide the
same by passing a reasoned and speaking order. A copy of the
speaking order shall also be furnished to the applicants. Let this
exercise be completed within a period of six weeks from the date of
receipt of a certified copy of this order.
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:: 4 :: O.A. No. 61/1399/2026
4. There shall be no orders so as to costs.
(Pragya Sahay Saksena) (Sanjeev Gupta)
Administrative Member Judicial Member
Arun…
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