SMT B R LEELA vs SRI D L RANGANATH
- Court
- Karnataka High Court
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HC-KAR
NC: 2026:KHC:61657
CRP No. 959 of 2026
CNR: KAHC010741262026
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 5 DAY OF NOVEMBER, 2026
BEFORE
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
CIVIL REVISION PETITION NO. 959 OF 2026 (IO)
BETWEEN:
SMT B.R.LEELA
D/O. D.L. RANGANATH
AGED ABOUT 42 YEARS
RESIDING AT NO. 622
VISHWESWARAIAH LAYOUT
9TH BLOCK, MALLATHAHALLI
BANGALORE - 560 056
…PETITIONER
(BY SRI. MOHAN S., ADVOCATE)
AND:
1. SRI D.L.RANGANATH
S/O LATE D.B.LAKSHMAIAH
AGED ABOUT 75 YEARS
RESIDING AT NO. 622
VISHWESWARAIAH LAYOUT
9TH BLOCK, MALLATHAHALLI
BANGALORE - 560 056
2. SMT. B.R. JYOTHI
D/O. D.L. RANGANATH
AGED ABOUT 40 YEARS
RESIDING AT NO. 621
VISHWESWARAIAH LAYOUT
9TH BLOCK, MALLATHAHALLI
BANGALORE - 560 056
3. SRI. B.R. ASHOK
S/O D.L. RANGANATH
Digitally
signed by
SUVARNA T
Location:
HIGH
COURT OF
KARNATAKA
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CRP No. 959 of 2026
CNR: KAHC010741262026
AGED ABOUT 35 YEARS
RESIDING AT NO. 622
VISHWESWARAIAH LAYOUT
9TH BLOCK, MALLATHAHALLI
BANGALORE-560 056
4. SRI. CHANDRU
S/O D.L. RAGHUNATH
AGED ABOUT 45 YEARS
RESIDING AT NO. 865
ST TH
51 MAIN, 24 CROSS
KUMARASWAMY LAYOUT
1ST STAGE
BANGALORE -560 078
5. SRI. D.L. RAMANATH
S/O LATE D.B. LAKSHMAIAH
AGED ABOUT 70 YEARS
RESIDING AT NO. 163/B
TH
5 CROSS, CHAMUNDINAGAR
DALITHA KALYANA KENDRA
GIRINAGAR SOUTH
BANGALORE -560 056
6. SRI. D.N. RAVIKUMAR
S/O LATE D.L. NAGARAJ
AGED ABOUT 58 YEARS
RESIDING AT NO. 53
1ST MAIN, ATTIGUPPE
VIJAYANAGAR
BANGALORE-560 040
7. SRI. D.N. RAMESH
S/O LATE D.L. NAGARAJ
AGED ABOUT 55 YEARS
ST
RESIDING AT NO. 53, 1 MAIN,
ATTIGUPPE VIJAYANAGAR
BANGALORE - 560 040
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CRP No. 959 of 2026
CNR: KAHC010741262026
8. SMT. NIRMALA
W/O LATE SRI.D.N.JAGADISH
AGED ABOUT 46 YEARS
9. SMT. SANDHYA.J
D/O LATE SRI.D.N.JAGADISH
AGED ABOUT 28 YEARS
10. SMT. YASHASWINI
D/O LATE SRI.D.N.JAGADISH
AGED ABOUT 25 YEARS
RESPONDENTS 8 TO 10 ARE
RESIDING AT NO.15
SUNKALPALYA, CONCEPT CITY LAYOUT
UTTARAHALLI MAIN ROAD
GALAXY ROAD,
BENGALURU
11. SRI. CHETHAN KUMAR
S/O LATE D.L. NANJAPPA
AGED ABOUT 48 YEARS
RESIDING AT NO. 48
NEAR ASHIRWAD TEMPLE
TH
5 MAIN ROAD,
DEVANATH CHARYA STREET
CHAMARAJPET
BANGALORE-560 018
12. SRI. D.M. BASAVARAJ
S/O LATE MARISWAMAPPA
AGED ABOUT 82 YEARS
RESIDING AT NO. 188,
64TH CROSS, 5TH BLOCK,
RAJAJINAGAR,
BANGALORE - 560 010
13. SRI. D.M. RAMACHANDRA
S/O LATE MARISWAMAPPA
AGED ABOUT 78 YEARS
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CRP No. 959 of 2026
CNR: KAHC010741262026
RESIDING AT NO. 549/A
7TH MAIN, HANUMANTHANAGAR
BANGALORE - 560 019
14. SRI. D.M. SRINIVAS
S/O LATE MARISWAMAPPA
AGED ABOUT 72 YEARS
RESIDING AT NO. 188
64TH CROSS, 5TH BLOCK
RAJAJINAGAR
BANGALORE - 560 056
15. SRI. DR. VINAY KUMAR MAGDUM
S/O LATE DR. MAGDUM
AGED ABOUT 69 YEARS
RESIDING AT OLD NO. 12/38
UDANI LAYOUT, ULSOOR
BANGALORE - 560 008
16. SRI. VIJAY KUMAR MAGDUM
S/O LATE DR. MAGDUM
AGED ABOUT 74 YEARS
RESIDING AT NO. 130
PALACE CROSS ROAD
BANGALORE - 560 020
17. M/S. STERLING MAC HOTELS PVT. LTD
NO. 1A, CHURCH STREET
BANGALORE - 560 001
REPRESENTED BY ITS
MANAGING DIRECTOR
MR. JOHN MATHEW
RESIDING AT NO. 319/4
FARAH CENTER, CMH ROAD
BANGALORE - 560 038
18. M/S.MANIPAL HOSPITAL
NO. 98, OLD AIRPORT ROAD HAL,
BANGALORE - 560 017
REPRESENTED BY ITS
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MANAGING DIRECTOR
19. RMZ TITANIUM
NO.135, OLD AIRPORT ROAD, HAL
BANGALORE-560 017
REP BY ITS MANAGING DIRECTOR
20. MR C.BASAVARAJU
S/O LATE CHUNCHAPPA
AND LATE VISHALAKSHAMMA @
VISHALAMMA
AGED ABOUT 68 YEARS
RESIDING AT NO.67, 12TH CROSS
MAHALAKSHMI LAYOUT
BANGALORE -560 086
21. MR C.SHIVASAHANKER
S/O LATE CHUNCHAPPA AND
LATE VISHALAKSHAMMA @
VISHALAMMA
AGED ABOUT 66 YEARS
R/A NO.20, M.V.STREET
J.C.NAGAR
BANGALORE- 560 006
22. MR C.UMESH
S/O LATE CHUNCHAPPA AND
LATE VISHLAKSHMAMMA @ VISHALAMMA
AGED ABOUT 64 YEARS
R/AT NO.24, 1 MAIN, 1ST CROSS
CHUNCHAPPA BLOCK, MATADAHALLI
R.T.NAGAR
BANGALORE -560 032
23. MR.C.RAVISHANDRA
S/O LATE CHUNCHAPPA AND
LATE VISHALAKSHMAMMA @ VISHALAMMA
AGED ABOUT 62 YEARS
R/A NO.26, 1 MAIN
ST
1 CROSS, CHUNCHAPPA BLOCK
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MATADAHALLI, R.T.NAGAR
BANGALORE -560 032
24. MR C.SRINIVASA MURTHY
S/O LATE CHUNCHAPPA AND
LATE VISHALAKSHAMMA @ VISHALAMMA
AGED ABOUT 60 YEARS
R/A NO.23/2, 1 MAIN, 1ST CROSS
CHUNCHAPPA BLOCK
MATADAHALLI, R.T.NAGAR
BANGALORE- 560 032
25. SMT D.L.ANASUYA
W/O SRI K.R.RAMAIAH
D/OLATE SRI D.B.LAKSHMAIAH
AGED ABOUT 86 YEARS
R/A 1/C 4, GROND FLOOR
PAVAMANA APARTMENT
BEHIND CANARA BANK
GIRINAGARA, 1ST PHASE
BENGALURU -560 085
26. SMT D.L.PARVATHI
W/O SRI K.VYASARAYA ACHAR
D/O LATE SRI D.B.LAKSHMAIAH
AGED ABOUT 75 YEARS
TH
R/A NO.103, 7 CROSS
G -1, SAIRAM RESIDENCY
KATHRIGUPPE GRAMA
BSK III STAGE
BENGALURU -560 056
27. SMT D.L.SHANTHAMMA
W/O SRI DESHLINGE GOWDA
D/O SRI D.B.LAKSHMAIAH
AGED ABOUT 73 YEARS
RD
R/A 95, 3 CROSS, BHCAS LAYOUT
BEHIND SUBBANNA GARDAN
VIJAYANAGARA
BENGALURU -560 040
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CRP No. 959 of 2026
CNR: KAHC010741262026
28. SMT D.L.VIJAYAKMARI
W/O SRI H.KEMPEGOWDA
D/O LATE SRI D.B.LAKSHMAIAH
AGED ABOUT 71 YEARS
RD
R/A 92, 3 CROSS, BHCS LAYOUT,
BESIDE SUBBANNA GARDEN
VIJAYANAGARA
BENGALURU -560 040
…RESPONDENTS
(BY SRI.V.V.GUNJAL, ADVOCATE FOR C/R15 AND R16)
THIS CRP FILED UNDER SEC.115 OF CPC., AGAINST THE
ORDER DATED 26.09.2026 PASSED ON IA NO.5/2026 IN
O.S.NO.2672/2020 ON THE FILE OF LI ADDITIONAL CITY CIVIL
AND SESSIONS JUDGE, C/C XXXVII ADDITIONAL CITY CIVIL
AND SESSIONS JUDGE, BENGALURU, ALLOWING THE IA NO.5
FILED UNDER ORDER 6 RULE 16 AND UNDER ORDER 7 RULE
11 R/W SEC.151 OF CPC., FOR STRIKE OFF THE PLEADINGS IN
THE PLAINT.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
ORAL ORDER
The Office has raised an objection with regard to the
maintainability of the petition under Section 115 of the CPC, as
an application under Order VII Rule 11 of the CPC is allowed by
the Court. The Office objection is upheld.
2. Accordingly, the Civil Revision Petition is
dismissed
, giving liberty to the petitioner to avail the
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HC-KAR
NC: 2026:KHC:61657
CRP No. 959 of 2026
CNR: KAHC010741262026
appropriate remedy within four weeks from the date of receipt
of the copy of the order.
3. Pending IAs., if any, shall stand closed.
SD/-
(LALITHA KANNEGANTI)
JUDGE
PKN
List No.: 1 Sl No.: 28