MR. ANAND UMANATH NAYAK vs STATE OF KARNATAKA

Court
Karnataka High Court

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WP No. 33702 of 2026


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IN THE HIGH COURT OF KARNATAKA AT BENGALURU

TH
DATED THIS THE 05 DAY OF NOVEMBER, 2026


BEFORE

THE HON'BLE MR. JUSTICE E.S.INDIRESH

WRIT PETITION NO.33702 OF 2026 (KLR-RR/SUR)

BETWEEN:

1. MR. ANAND UMANATH NAYAK
S/O LATE P. UMANATH NAYAK,
AGED ABOUT 60 YEARS,
HAVING ADDRESS AT NO.403
DHEERAJ MANOR,
24 KENSINGTON ROAD,
NEXT TO ULSOOR GURUDHWARA ULSOOR,
ND
H.A.L 2 STAGE,
BENGALURU NORTH - 560008.

2. MRS. P. VATHSALA NAYAK
W/O LATE P. UMANATH NAYAK,
AGED ABOUT 90 YEARS,
HAVING ADDRESS AT NO.403
DHEERAJ MANOR,
24 KENSINGTON ROAD,
NEXT TO ULSOOR GURUDHWARA ULSOOR,
ND
H.A.L 2 STAGE,
BENGALURU NORTH - 560008.

3. MRS. VIDHYA SATISH SHENOY
W/O SATISH SHENOY,
AGED ABOUT 62 YEARS,
HAVING ADDRESS AT 99-32,
TH
66 APARTMENT 3E, REGO PARK,











Digitally signed by
CHAYA S A
Location: HIGH
COURT OF
KARNATAKA

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NY-11374, U.S.A,
REPRESENTED BY MY GPA HOLDER,
ANAND UMANATH NAYAK,
ST
1 PETITIONER HEREIN.

4. MRS. SUMANA PANGAL NAYAK
W/O NAGESH NAYAK,
AGED ABOUT 81 YEARS,
HAVING ADDRESS AT NAYAK HOUSE,
KATAPADI,
UDUPI DISTRICT – 574 105.

5.
MR. PANGALA VITTAL NAYAK
S/O NAGESH NAYAK,
AGED ABOUT 58 YEARS,
HAVING ADDRESS AT NAYAK HOUSE,
KATAPADI,
UDUPI DISTRICT – 574105.

6. MRS. REKHA DINESH KAMATH
D/O NAGESH NAYAK,
AGED ABOUT 53 YEARS,
HAVING ADDRESS AT B 1201,
THE LAKE VERANDAHS,
HOH, AKSHAYA NAGAR,
BENGALURU – 560 068.

7. MR. PANGAL KAMALAKSHA NAYAK
S/O LATE ANAND NAYAK,
AGED ABOUT 90 YEARS,
HAVING ADDRESS AT COT NO.167,
SUVIDHA HOMES,
KANAKAPURA ROAD,
TALAGHATTAPURA,

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BENGALURU – 560 062.

8. MR. NAYAK SUDHAKAR PANGAL
S/O LATE ANAND NAYAK,
AGED ABOUT 87 YEARS,
HAVING ADDRESS AT B29
KRISHNA COOP, HSG, SOC,
NEAR HARE KRISHNA TEMPLE,
JUHU, MUMBAI – 400 049.

9.
MRS. PAI SAVITHA KAMALAKSHA MAROOR
D/O ANAND NAYAK,
AGED ABOUT 81 YEARS,
HAVING ADDRESS AT NO.6-17-693,
ST
GANDHINAGARA 1 CROSS ROAD,
MANNAGUDDA,
MANGALURU – 575 003.

10.
MR. PANGAL MADHAV NAYAK
AGED ABOUT 75 YEARS,
S/O LATE ANAND NAYAK,
FLAT NO.7, PLOT NO.82,
STAMBHTIRTH BUILDING,
R A KIDWAI ROAD,
WALALA (WEST),
MUMBAI – 400 031.

11. MR. SUNIL VITTAL NAYAK
AGED ABOUT 72 YEARS,
HAVING ADDRESS AT B-2,
OM SHIVTIRTH CHSL,
NEAR AYODHYA NAGARI,
K.D. AGARWAL HALL LANE,
MANPADA ROAD,

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DOMBIVII EAST – 421201.

12. MRS. SUCHITRA GOVARDHAN BHAT
AGED ABOUT 68 YEARS,
HAVING ADDRESS AT A-10,
JAMUNA DARSHAN,
BANGUR NAGAR,
GOREGAON WEST,
MUMBAI – 400104.
…PETITIONERS
(BY SMT. USHA S. NAIR, ADVOCATE FOR
SRI. MAHESH ARKALGUD SRIKANTH, ADVOCATE)

AND:

1. STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF REVENUE,
VIDHANA SOUDHA,
BENGALURU - 560 001.

2. TAHSILDAR
KAPU TALUK,
UDUPI DISTRICT
UDUPI - 576 201.
LATE DINESH SHETTY
SINCE DEAD REPRESENTED BY HIS LRS

3.
SMT YASHODA SHETTY
W/O LATE DINESH SHETTY
AGED ABOUT 55 YEARS,
HAVING ADDRESS AT
MEL BELANJAAL SHIRVA VILLAGE,
MATTAR POST,

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UDUPI DISTRICT – 574116.

4. SRI. PRASHANTH SHETTY
AGED ABOUT 23 YEARS,
S/O LATE DINESH SHETTY
HAVING ADDRESS AT MEL
BELANJAAL SHIRVA VILLAGE,
MATTAR POST,
UDUPI DISTRICT – 574116.

5. SRI. AKSHAY SHETTY
S/O LATE DINESH SHETTY
AGED ABOUT 25 YEARS,
HAVING ADDRESS AT
MEL BELANJAAL SHIRVA VILLAGE,
MATTAR POST,
UDUPI DISTRICT – 574116.

6. SRI. HARISH SHETTY
S/O LATE VITTHAL SHETTY
AGED ABOUT 59 YEARS,
HAVING ADDRESS AT
MEL BELANJAAL SHIRVA VILLAGE,
MATTAR POST,
UDUPI DISTRICT – 574116.

7. SMT. ANITHA
D/O LATE VITTHAL SHETTY
AGED ABOUT 58 YEARS,
HAVING ADDRESS AT
MEL BELANJAAL SHIRVA VILLAGE,
MATTAR POST,
UDUPI DISTRICT – 574116.

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8. SRI SACHIN SHETTY
S/O LATE SATISH SHETTY
AGED ABOUT 27 YEARS
HAVING ADDRESS AT
MEL BELANJAAL
SHIRVA VILLAGE,
MATTAR POST,
UDUPI DISTRICT – 574116.
…RESPONDENTS
(BY SRI. SHAMANTH NAIK, AGA FOR R1 & R2;
V/O DATED 05.11.2026 R3 TO R8 DELETED )

THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO DIRECT
RESPONDENT NO.2 TO CONSIDER THE REPRESENTATION
DATED 23.06.2026 ANNEXURE-H AND CONSEQUENTLY
UPDATE, CHANGE, AND MUTATE THE REVENUE ENTRIES / RTC
RECORDS IN RESPECT OF THE LAND BEARING SURVEY NO.
543/1, MEASURING 6 ACRES AND 08 CENTS, SITUATED AT
SHIRVA VILLAGE, KAPU TALUK, UDUPI DISTRICT, IN FAVOUR
OF THE PETITIONERS AS THE LEGAL HEIRS OF LATE UMANATH
NAYAK AND LATE NAGESH NAYAK, STRICTLY IN COMPLIANCE
WITH THE JUDGMENT AND ORDER DATED 05.02.2019 PASSED
BY THIS HON'BLE COURT IN W.P. NO. 6869/2012 (LR-RES)
ANNEXURE-D.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE E.S.INDIRESH

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ORAL ORDER

1. Heard Sri. Usha S. Nair, appearing on behalf of
Sri. Mahesh Arkalgud Srikanth, learned counsel
appearing for the petitioner, and Sri. Shamanth Naik,
learned Additional Government Advocate appearing for
the respondent-State.

2. In this writ petition, the petitioners have sought a
direction to respondent No.2 to consider the
representation dated 23.04.2026 (Annexure-H), in the
light of the order passed by this Court in W.P.No.6869
of 2012.

3. In that view of the matter, respondent No.2 is
directed to consider the representation at Annexure-H,
in accordance with law and in the light of the order
passed by this Court in W.P.No.6869 of 2002, within
an outer limit of two months from the date of receipt
of a certified copy of this order.

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WP No. 33702 of 2026


CNR: KAHC010736232026




4. Accordingly, the writ petition stands disposed
of .

SD/-
(E.S.INDIRESH)
JUDGE




SB
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