Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs and Minorities in all the Nominated Posts) Act, 2019

AN ACT TO PROVIDE RESERVATION IN NOMINATED POSTS FOR POLITICAL UPLIFTMENT OF BCs, SCs, STs AND MINORITIES AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 24 of 2019

Year

2019

Enacted on

17-08-2019

In force from

17 August 2019

Jurisdiction

Andhra Pradesh State Act

Subjects

Social Welfare, Tribal And Minority Affairs

Read the full text of Andhra Pradesh (50 Percent Reservation to BCs, SCs, STs and Minorities in all the Nominated Posts) Act, 2019 section by section on LawLens.

Official source: India Code