Andhra Pradesh (50 Percent Reservation to women in all the Nominated Posts) Act, 2019

An ACT TO PROVIDE RESERVATION FOR WOMEN IN NOMINATED POSTS FOR POLITICAL UP-LIFTMENT OF WOMEN AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 27 of 2019

Year

2019

Enacted on

17-08-2019

In force from

1 January 2019

Jurisdiction

Andhra Pradesh State Act

Subjects

Women And Children

Read the full text of Andhra Pradesh (50 Percent Reservation to women in all the Nominated Posts) Act, 2019 section by section on LawLens.

Official source: India Code