Andhra Pradesh (50 Percent Reservation to women in Works Contracts and Service Contracts given on nomination) Act, 2019
AN ACT TO PROVIDE RESERVATION FOR WOMEN IN NOMINATED WORKS CONTRACTS AND SERVICE CONTRACTS FOR ECONOMIC UPLIFTMENT FOR WOMEN FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 26 of 2019
- Year
- 2019
- Enacted on
- 17-08-2019
- In force from
- 17 August 2019
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Women And Children, Social Welfare
Read the full text of Andhra Pradesh (50 Percent Reservation to women in Works Contracts and Service Contracts given on nomination) Act, 2019 section by section on LawLens.
Official source: India Code