Andhra Pradesh Advocates' Clerks' Welfare Fund Act, 1992

AN ACT TO PROVIDE FOR THE CONSTITUTION OF A WELFARE FUND FOR THE BENEFIT OF ADVOCATES CLERKS IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 13 of 1992

Year

1992

Enacted on

15-04-1992

In force from

27 December 2012

Jurisdiction

Andhra Pradesh State Act

Subjects

Judiciary And Legal Profession

Read the full text of Andhra Pradesh Advocates' Clerks' Welfare Fund Act, 1992 section by section on LawLens.

Official source: India Code