Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977
AN ACT TO PROVIDE RELIEF FROM INDEBTEDNESS TO AGRICULTURAL LABOURERS, RURAL ARTISANS AND SMALL FARMERS IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH.
- Act number
- Act 7 of 1977
- Year
- 1977
- Enacted on
- 29-04-1977
- In force from
- 30 April 1997
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Social Welfare, Agriculture
Read the full text of Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 section by section on LawLens.
Official source: India Code