Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987
AN ACT TO PROVIDE RELIEF FROM INDEBTEDNESS TO AGRICULTURAL LABOURERS, RURAL ARTISANS AND SMALL FORMERS IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THERE WITH.
- Act number
- Act 45 of 1987
- Year
- 1987
- Enacted on
- 26-11-1987
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Agriculture, Social Welfare
Read the full text of Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987 section by section on LawLens.
Official source: India Code