Andhra Pradesh Agricultural Land (Conversion for Non Agricultural Purposes) Act, 2006
AN ACT TO REGULATE THE CONVERSION OF AGRICULTURAL LAND TO NON-AGRICULTURAL PURPOSES AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERE TO AND TO REPEAL THE ANDHRA PRADESH NON-AGRICULTURAL LANDS ASSESSMENT ACT, 1963.
- Act number
- Act 3 of 2006
- Year
- 2006
- Enacted on
- 02-01-2006
- In force from
- 2 January 2006
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Land And Property
Read the full text of Andhra Pradesh Agricultural Land (Conversion for Non Agricultural Purposes) Act, 2006 section by section on LawLens.
Official source: India Code