Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002

AN ACT TO PROVIDE FOR THE REGISTRATION AND REGULATION OF ALLOPATHIC PRIVATE MEDICAL CARE ESTABLISHMENTS IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO

Act number

Act 13 of 2002

Year

2002

Enacted on

03-05-2002

In force from

6 January 2006

Jurisdiction

Andhra Pradesh State Act

Subjects

Health And Medicine

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Official source: India Code