Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956
An Act to abolish and convert certain inam lands into ryotwari lands.
- Act number
- Act 37 of 1956
- Year
- 1956
- Enacted on
- 14-12-1956
- In force from
- 14 December 1956
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Land And Property
Read the full text of Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 section by section on LawLens.
Official source: India Code