Andhra Pradesh Animal Feed (Regulation of Manufacture, Quality Control, Sale and Distribution) Act, 2020

AN ACT TO PROVIDE A MECHANISM TO REGULATE AND SUPERVISE THE MANUFACTURE, QUALITY CONTROL, DISTRIBUTION AND SALE OF ANIMAL FEED IN THE STATE OF ANDHRA PRADESH AND TO PROVIDE FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 37 of 2020

Year

2020

Enacted on

28-12-2021

Jurisdiction

Andhra Pradesh State Act

Subjects

Agriculture

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Official source: India Code