Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987
AN ACT TO REGULATE IN THE STATE OF ANDHRA PRADESH THE PROMOTION OF CONSTRUCTION AND TRANSFER OF OWNERSHIP OF APARTMENTS.
- Act number
- Act 29 of 1987
- Year
- 1987
- Enacted on
- 23-05-1987
- In force from
- 31 October 1993
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Housing And Urban Development, Land And Property
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Official source: India Code