Andhra Pradesh Aqua-culture Seed (Quality Control) Act, 2006
AN ACT TO PROVIDE FOR REGULATING THE QUALITY OF AQUACULTURE SEED FOR SALE AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERE TO.
- Act number
- Act 24 of 2006
- Year
- 2006
- Enacted on
- 21-04-2006
- In force from
- 21 April 2006
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Agriculture
Read the full text of Andhra Pradesh Aqua-culture Seed (Quality Control) Act, 2006 section by section on LawLens.
Official source: India Code