Andhra Pradesh Bangaru Talli Girl Child Promotion and Empowerment Act, 2013
AN ACT TO PROVIDE FOR PROMOTING THE SOCIO ECONOMIC DEVELOPMENT OF THE GIRL CHILD AND FOR THE MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 5 of 2013
- Year
- 2013
- Enacted on
- 29-06-2013
- In force from
- 28 June 2013
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Women And Children, Social Welfare
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Official source: India Code