Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control) Act, 2006

AN ACT TO PROVIDE FOR THE MAINTENANCE OF SPECIFIED COUNTS OF VIABLE CELLS OF MICROORGANISM, VOLUME OF BIOFERTILIZER AND TO REFRAIN FROM THE PRODUCTION OF CONTRABAND OR SPURIOUS OR PHYTO-TOXI MATERIAL AND DESCRIPTION OF SPECIES OF MICRO ORGANISM IN THE MANUFACTURE OF A PARTICULAR TERMED BIO-FIRTILIZER AND TO MONITOR THE EFFECTIVENESS OF THE PRODUCT IN THE LABEL BY THE MANUFACTURER AND FOR THE MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 6 of 2006

Year

2006

Enacted on

03-01-2006

In force from

3 January 2006

Jurisdiction

Andhra Pradesh State Act

Subjects

Agriculture

Read the full text of Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control) Act, 2006 section by section on LawLens.

Official source: India Code