Andhra Pradesh Capital Region Development Authority Act, 2014
AN ACT TO PROVIDE FOR THE DECLARATION OF THE NEW APITAL AREA FOR THE STATE OF THE ANDHRA PRADESH AND ESTABLISHMENT OF THE ANDHRA PRADESH CAPITAL REGION DEELOPMENT AUTHORITY FOR THE PURPOSES OF PLANNING, COORDINATION, EXECUTION, SUPERVISION, FINANCING, FUNDING AND FOR PROMOTING AND SECURING THE PLANNED DEVELOPMENT OF THE CAPITAL REGION DEVELOPMENT AREA, UNDERTAKING THE CONSTRUCTION OF THE NEW CAPITAL REGION DEVELOPMENT AREA, UNDERTAKING THE CONSTRUCTION OF THE NEW CAPITAL FOR THE STATE OF ANDHRA PRADESH AND FOR MANAGING AND SUPERVISING URBAN SERVICES IN THE NEW CAPITAL AREA AND FOR MATTERS ANCILLARY THERETO
- Act number
- Act 11 of 2014
- Year
- 2014
- Enacted on
- 30-12-2015
- In force from
- 4 April 2015
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Housing And Urban Development, Land And Property
Read the full text of Andhra Pradesh Capital Region Development Authority Act, 2014 section by section on LawLens.
Official source: India Code