Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

AN ACT TO CONSOLIDATE AND AMEND THE LAW RELATING TO THE ADMINISTRATION AND GOVERNANCE OF CHARITABLE AND HINDU RELIGIOUS INSTITUTIONS AND ENDOWMENTS IN THE STATE OF ANDHRA PRADESH.

Act number

Act 30 of 1987

Year

1987

Enacted on

13-05-1987

In force from

11 December 2007

Jurisdiction

Andhra Pradesh State Act

Subjects

Religious And Charitable Institutions

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Official source: India Code