Andhra Pradesh Cinemas (Regulation) Act, 1955
AN ACT TO PROVIDE FOR THE REGULATION OF EXHIBITIONS BY MEANS OF CINEMATOGRAPHS IN THE STATE OF ANDHRA PRADESH.
- Act number
- Act 4 of 1955
- Year
- 1955
- Enacted on
- 19-03-1955
- In force from
- 1 January 1955
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Media And Broadcasting
Read the full text of Andhra Pradesh Cinemas (Regulation) Act, 1955 section by section on LawLens.
Official source: India Code