Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960
AN ACT TO PROVIDE FOR THE CONSTITUTION OF A TRIBUNAL FOR DISCIPLINARY PROCEEDINGS TO INQUIRE INTO ALLEGATIONS OF MISCONDUCT ON THE PART OF GOVERNMENT SERVANTS AND FOR OTHER MATTERS CONNECTED THEREWITH.
- Act number
- Act 2 of 1960
- Year
- 1960
- Enacted on
- 20-01-1960
- In force from
- 1 January 1960
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Public Service, Administrative Law
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Official source: India Code