Andhra Pradesh Commission for Backward Classes other than Scheduled Castes and Scheduled Tribes in the State of Andhra Pradesh Act, 2019
AN ACT TO CONSTITUTE ANDHRA PRADESH STATE COMMISSION FOR BACKWARD CLASSES OTHER THAN SCHEDULED CASTES AND SCHEDULED TRIBES IN THE STATE OF ANDHRA PRADESH AND TO PROVIDE FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 19 of 2019
- Year
- 2019
- Enacted on
- 16-08-2019
- In force from
- 16 August 2019
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Social Welfare
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Official source: India Code