Andhra Pradesh Commissionerate of Higher Education Act, 1986

AN ACT TO PROVIDE FOR THE CONSTITUTION OF A COMMISSIONERATE TO ADVISE THE GOVERNMENT IN MATTERS RELATING TO HIGHER EDUCATION IN THE STATE AND TO OVERSEE ITS DEVELOPMENT WITH PERSPECTIVE PLANNING AND FOR MATTERS CONNECTED THEREWITH AND INCIDENTAL THERETO.

Act number

Act 26 of 1986

Year

1986

Enacted on

08-08-1986

Jurisdiction

Andhra Pradesh State Act

Subjects

Education

Read the full text of Andhra Pradesh Commissionerate of Higher Education Act, 1986 section by section on LawLens.

Official source: India Code