Andhra Pradesh Compulsory Registration of Marriages Act, 2002
AN ACT TO PROVIDE FOR THE COMPULSORY REGISTRATION OF MARRIAGES IN THE STATE AND FOR MATTERS CONNECTED THEREWITH AND INCIDENTAL THERETO.
- Act number
- Act 15 of 2002
- Year
- 2002
- Enacted on
- 21-05-2002
- In force from
- 25 October 2018
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Family And Personal Law
Read the full text of Andhra Pradesh Compulsory Registration of Marriages Act, 2002 section by section on LawLens.
Official source: India Code