Andhra Pradesh Control of Organised Crime Act, 2001
AN ACT TO MAKE SPECIAL PROVISIONS FOR PREVENTION AND CONTROL OF AND FOR COPING WITH CRIMINAL ACTIVITY BY ORGANISED CRIME SYNDICATE OR GANG, AND FOR MATTERS CONNECTED THERE-WITH OR INCIDENTAL THERETO.
- Act number
- Act 42 of 2001
- Year
- 2001
- Enacted on
- 29-10-2001
- In force from
- 29 October 2001
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Criminal Law, Criminal Procedure
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Official source: India Code