Andhra Pradesh District Planning Committees Act, 2005
AN ACT TO CONSTITUTE DISTRICT PLANNING COMMITTEES FOR THE PURPOSE OF ARTICLE 243-ZD OF THE CONSTITUTION OF INDIA AND TO DISCHARGE THE FUNCTIONS OF THE STATE GOVERNMENT IN REGARD TO THE ITEMS OF BUSINESS OF THE GOVERNMENT AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 40 of 2005
- Year
- 2005
- Enacted on
- 17-11-2005
- In force from
- 9 August 2007
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Constitutional Law, Administrative Law
Read the full text of Andhra Pradesh District Planning Committees Act, 2005 section by section on LawLens.
Official source: India Code