Andhra Pradesh Districts (Formation) Act, 1974

AN ACT TO PROVIDE FOR THE FORMATION OF DISTRICTS IN THE STATE OF ANDHRA PRADESH AND FOR ALTERATION OF AREAS OR BOUNDARIES OF THE DISTRICTS IN THE INTERESTS OF BETTER ADMINISTRATION AND DEVELOPMENT OF THE AREAS COMPRISED THEREIN AND FOR MATTERS CONNECTED THEREWITH.

Act number

Act 7 of 1974

Year

1974

Enacted on

15-02-1974

In force from

15 February 1974

Jurisdiction

Andhra Pradesh State Act

Subjects

Administrative Law

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Official source: India Code