Andhra Pradesh Dotted Lands (Updation in Re-settlement Register) Act, 2017
AN ACT TO UPDATE RE-SETTLEMENT REGISTER IN RESPECT OF SURVEY NUMBERS AGAINST WHICH DOTS HAVE BEEN PLACED, ALSO CALLED DOTTED LANDS AND TO PROVIDE FOR MATTERS CONNECTED THEREWITH AND INCIDENTIAL THERETO.
- Act number
- Act 10 of 2017
- Year
- 2017
- Enacted on
- 01-05-2017
- In force from
- 1 May 2017
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Land And Property
Read the full text of Andhra Pradesh Dotted Lands (Updation in Re-settlement Register) Act, 2017 section by section on LawLens.
Official source: India Code