ANDHRA PRADESH ECONOMIC DEVELOPMENT BOARD ACT, 2018

AN ACT TO PROVIDE FOR THE PROMOTION AND FACILITATION OF INVESTMENTS IN THE STATE OF ANDHRA PRADESH AND CONSTITUTION OF AN INDUSTRIAL FRIENDLY NODAL BOARD FOR INTERFACE WITH THE INVESTORS AND TO MOBILISE RESOURSES WITHIN THE COUNTRY AND ABROAD FOR ESTABLISHMENT OF INDUSTRIAL, INFRASTRUCTURE AND SERVICE SECTOR PROJECTS IN THE STATE TO SECURE ACCELERATED ECONOMIC DEVELOPMENT,ACHIEVE VISION OF THE GOVERNMENT AND TO GIVE ADVICE TO THE GOVERNMENT ON INVESTMENT POLICY AND MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO

Act number

Act 21 of 2018

Year

2018

Enacted on

30-05-2018

In force from

19 May 2018

Jurisdiction

Andhra Pradesh State Act

Subjects

Administrative Law, Public Finance

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Official source: India Code