Andhra Pradesh Economically Weaker Sections of citizens (Reservation of Seats in Educational Institutions and of Appointments or Posts in the Public Services under the State for Kapus) Act, 2019
AN ACT TO PROVIDE FOR THE RESERVATION OF SEATS IN EDUCATIONAL INSTITUTIONS IN THE STATE OF ANDHRA PRADESH AND OF APPOINTMENTS OR POSTS IN THE PUBLIC SERVICES UNDER THE STATE FOR THE ECONOMICALLY WEAKER SECTIONS OF KAPUS AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 14 of 2019
- Year
- 2019
- Enacted on
- 20-02-2019
- In force from
- 1 January 2019
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Education, Public Service, Social Welfare
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Official source: India Code