Andhra Pradesh Economically Weaker sections other than Kapus (Reservation of Seats in the Educational Institutions and of appointments or posts in the Public Services under the State) Act, 2019
AN ACT TO PROVIDE FOR THE RESERVATION OF SEATS IN EDUCATIONAL INSTITUTIONS IN THE STATE OF ANDHRA PRADESH AND OF APPOINTMENTS OR POSTS IN THE PUBLIC SERVICES UNDER THE STATE FOR THE ECONOMICALLY WEAKER SECTIONS OTHER THAN KAPUS AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 15 of 2019
- Year
- 2019
- Enacted on
- 20-02-2019
- In force from
- 20 February 2019
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Social Welfare, Education, Public Service
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Official source: India Code