Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983

AN ACT TO PROVIDE FOR REGULATION OF ADMISSION INTO EDUCATIONAL INSTITUTIONS AND TO PROHIBIT THE COLLECTION OF CAPITATION FEE IN THE STATE OF ANDHRA PRADESH.

Act number

Act 5 of 1983

Year

1983

Enacted on

07-04-1983

In force from

7 April 1983

Jurisdiction

Andhra Pradesh State Act

Subjects

Education

Read the full text of Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 section by section on LawLens.

Official source: India Code