Andhra Pradesh Energy University Act, 2017

AN ACT TO ESTABLISH AND INCORPORATE A UNIVERSITY AT THE STATE LEVEL MAINLY TO PROMOTE AND DEVELOP ENERGY SECTOR, WITH FOCUS ON RENEWABLE ENERGY AND TO IMPART VOCATIONAL AND TECHINICAL EDUCATION IN ENERGY FIELD THROUGH CAMPUS BASED TEACHING AND DISTANCE EDUCATION MODES AND TO PROVIDE FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 14 of 2017

Year

2017

Enacted on

11-05-2017

In force from

11 May 2017

Jurisdiction

Andhra Pradesh State Act

Subjects

Education, Energy And Electricity

Read the full text of Andhra Pradesh Energy University Act, 2017 section by section on LawLens.

Official source: India Code