Andhra Pradesh Escheats and Bona Vacantia Act, 1974

AN ACT TO PROVIDE FOR THE DETERMINATION, CUSTODY AND DISPOSAL, OF PROPERTY VESTED IN THE STATE OF ANDHRA PRADESH BY ESCHEAT OR LAPSE OR AS BONA VACANTIA FOR WANT OF A RIGHTFUL OWNER AND OF UNCLAIMED PROPERTY AND FOR MATTERS CONNECTED THEREWITH.

Act number

Act 35 of 1974

Year

1974

Enacted on

07-09-1974

In force from

1 January 1974

Jurisdiction

Andhra Pradesh State Act

Subjects

Administrative Law, Land And Property

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Official source: India Code