Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993

AN ACT TO PROVIDE FOR THE REGULATION OF THE EXHIBITION OF FILMS ON TELEVISION SCREEN THROUGH VIDEO CASSETTE RECORDERS IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS INCIDENTAL OR ANCILLARY THERETO.

Act number

Act 12 of 1993

Year

1993

Enacted on

11-06-1993

In force from

8 April 2005

Jurisdiction

Andhra Pradesh State Act

Subjects

Media And Broadcasting

Read the full text of Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993 section by section on LawLens.

Official source: India Code