Andhra Pradesh Farmers’ Management of Irrigation Systems Act, 1997
AN ACT TO PROVIDE FOR FARMERS’ PARTICIPATION IN THE MANGEMENT OF IRRIGNATION SYSTEMS AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.
- Act number
- Act 11 of 1997
- Year
- 1997
- Enacted on
- 09-04-1997
- In force from
- 9 April 1997
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Agriculture
Read the full text of Andhra Pradesh Farmers’ Management of Irrigation Systems Act, 1997 section by section on LawLens.
Official source: India Code