Andhra Pradesh Fire Service Act,1999

AN ACT TO PROVIDE FOR THE ESTABLISHMENT AND MAINTENANCE OF FIRE SERVICE FOR THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 15 of 1999

Year

1999

Enacted on

11-07-1999

In force from

11 June 1999

Jurisdiction

Andhra Pradesh State Act

Read the full text of Andhra Pradesh Fire Service Act,1999 section by section on LawLens.

Official source: India Code