Andhra Pradesh Fish Feed(Quality Control)Act, 2020

AN ACT TO REGULATE, SUPERVISE AND CONTROL THE MANUFACTURE, SALE AND DISTRIBUTION OF FISH FEED AND TO PROVIDE FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 35 of 2020

Year

2020

Enacted on

23-12-2020

Jurisdiction

Andhra Pradesh State Act

Subjects

Agriculture

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Official source: India Code