Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

AN ACT TO PROVIDE FOR ESTABLISHMENT AND REGULATION OF A FUNCTIONAL UNIVERSITY IN THE STATE OF ANDHRA PRADESH WITH OBJECTS TO PROVIDE HIGH QUALITY, RESEARCH ORIENTED AND INDUSTRY RELEVANT HIGHER EDUCATION IN FISHERIES AQUACULTURE AND OCEAN SCIENCE AND TO IMPROVE ACCESS AND EQUITY IN HIGHER EDUCATION IN ORDER TO ENHANCE THE GROSS ENROLMENT RATIO (GER) AND FOR THE MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 13 of 2017

Year

2017

Enacted on

03-05-2017

In force from

3 May 2017

Jurisdiction

Andhra Pradesh State Act

Subjects

Education

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Official source: India Code