Andhra Pradesh Fisheries University Act, 2020

AN ACT TO PROVIDE FOR THE ESTABLISHMENT AND INCORPORATION OF ATEACHING AND AFFILIATING UNIVERSITY IN FISHERIES SCIENCES IN THE STATE OF ANDHRA PRADESH AND FOR THE MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 39 of 2020

Year

2020

Enacted on

28-12-2021

Jurisdiction

Andhra Pradesh State Act

Subjects

Education

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Official source: India Code