Andhra Pradesh Forest Act, 1967
AN ACT TO CONSOLIDATE AND AMEND THE LAW RELATING TO THE PROTECTION AND MANAGEMENT OF FORESTS IN THE STATE OF ANDHRA PRADESH
- Act number
- Act 1 of 1967
- Year
- 1967
- Enacted on
- 13-03-1967
- In force from
- 13 March 1967
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of Andhra Pradesh Forest Act, 1967 section by section on LawLens.
Official source: India Code