Andhra Pradesh Gift Goods (Prevention of Unlawful Possession) Act, 1965
AN ACT TO PREVENT THE UNLAWFUL POSSESSION OF CERTAIN GOODS GIFTED BY SOME RELIEF ORGANISATIONS AND THE MATTERS CONNECTED THEREWITH.
- Act number
- Act 10 of 1965
- Year
- 1965
- Enacted on
- 20-04-1965
- In force from
- 24 January 2017
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Criminal Law
Read the full text of Andhra Pradesh Gift Goods (Prevention of Unlawful Possession) Act, 1965 section by section on LawLens.
Official source: India Code