Andhra Pradesh Government Lands and Buildings (Termination of Leases) Act, 1986

AN ACT TO PROVIDE FOR THE DETERMINATION OF LEASES RELATING TO LANDS AND BUILDINGS BELONGING TO GOVERNMENT AND TO PROVIDE FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 18 of 1986

Year

1986

Enacted on

25-07-1986

In force from

25 July 1986

Jurisdiction

Andhra Pradesh State Act

Subjects

Land And Property

Read the full text of Andhra Pradesh Government Lands and Buildings (Termination of Leases) Act, 1986 section by section on LawLens.

Official source: India Code