Andhra Pradesh Government Property (Preservation, Protection and Resumption) Act, 2007

AN ACT TO PRESERVE, PROTECT AND RESUME CERTAIN PROPERTY OF THE STATE IN PUBLIC INTEREST AND ANNUL THE TRANSACTIONS ADVERSELY AFFECTING THE TITLE AND INTEREST OF THE STATE THEREIN.

Act number

Act 11 of 2007

Year

2007

Enacted on

11-04-2007

In force from

11 April 2007

Jurisdiction

Andhra Pradesh State Act

Subjects

Land And Property

Read the full text of Andhra Pradesh Government Property (Preservation, Protection and Resumption) Act, 2007 section by section on LawLens.

Official source: India Code