Andhra Pradesh Habitual Offenders Act, 1962
AN ACT TO PROVIDE FOR THE TREATMENT AND TRAINING OF HABITUAL OFFENDERS
- Act number
- Act 4 of 1962
- Year
- 1962
- Enacted on
- 09-02-1962
- In force from
- 19 February 1962
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Criminal Law
Read the full text of Andhra Pradesh Habitual Offenders Act, 1962 section by section on LawLens.
Official source: India Code