Andhra Pradesh Housing Board Act, 1956
AN ACT TO PROVIDE FOR MEASURES TO BE TAKEN TO DEAL WITH AND SATISFY THE NEED OF HOUSING ACCOMMODATION.
- Act number
- Act 66 of 1956
- Year
- 1956
- Enacted on
- 05-10-1956
- In force from
- 1 November 2018
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Housing And Urban Development
Read the full text of Andhra Pradesh Housing Board Act, 1956 section by section on LawLens.
Official source: India Code