Andhra Pradesh Industrial Corridor Development Act, 2017
An Act to provide for Establishment, Planning, Development, Operation, Maintenance, Management and Regulation of Industrial Corridors in the State of Andhra Pradesh, with State of Art Infrastructure, Amenities and Facilities and for matters connected therewith or incidental thereto.
- Act number
- Act 7 of 2018
- Year
- 2018
- Enacted on
- 04-01-2018
- In force from
- 4 January 2018
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Housing And Urban Development, Land And Property, Administrative Law
Read the full text of Andhra Pradesh Industrial Corridor Development Act, 2017 section by section on LawLens.
Official source: India Code