Andhra Pradesh Industrial Single Window Clearance Act, 2002

AN ACT TO PROVIDE FOR SPEEDY PROCESSING TO ISSUE OF VARIOUS LICENSES, CLEARANCES AND CERTIFICATES REQUIRED FOR SETTING UP OF INDUSTRIAL UNDERTAKINGS FOR THE PROMOTION OF INDUSTRIAL DEVELOPMENT AND ALSO TO PROVIDE FOR AN INVESTOR FRIENDLY ENVIRONMENT IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 17 of 2002

Year

2002

Enacted on

03-08-2002

In force from

3 August 2002

Jurisdiction

Andhra Pradesh State Act

Subjects

Administrative Law

Read the full text of Andhra Pradesh Industrial Single Window Clearance Act, 2002 section by section on LawLens.

Official source: India Code