Andhra Pradesh Infrastructure Development Corporation Act, 1998

AN ACT TO PROVIDE FOR THE ESTABLISHMENT OF ANDHRA PRADESH INFRASTRUCTURE DEVELOPMENT CORPORATION FOR PROMOTION AND OPERATION OF SCHEMES FOR WATER SUPPLY, SEWERAGE AND SANITATION AND OTHER INFRASTRUCTURE PROJECTS IN THE STATE OF ANDHRA PRADESH AND FOR MATTERS CONNECTED THEREWITH OR INCIDENTAL THERETO.

Act number

Act 37 of 1998

Year

1998

Enacted on

23-12-1998

In force from

23 December 1998

Jurisdiction

Andhra Pradesh State Act

Subjects

Housing And Urban Development

Read the full text of Andhra Pradesh Infrastructure Development Corporation Act, 1998 section by section on LawLens.

Official source: India Code