Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act 2019
AN ACT TO BRING TRANSPARENCY IN THE INFRASTRUCTURE BIDDING PROCESS IN THE STATE THROUGH JUDICIAL PREVIEW THEREBY TO ENSURE OPTIMUM UTILIZATION OF PUBLIC RESOURCES AND FOR MATTERS CONNECTED THEREWITH AND INCIDENTAL THERETO.
- Act number
- Act 34 of 2019
- Year
- 2019
- Enacted on
- 14-08-2019
- In force from
- 20 August 2019
- Jurisdiction
- Andhra Pradesh State Act
- Subjects
- Administrative Law
Read the full text of Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act 2019 section by section on LawLens.
Official source: India Code